LexVIJAY KUMAR SHRIVASTAVA , DHIRENDRA MISHRA
119 recorded High Court judgment(s) · 2005–2007
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 119 |
Disposal nature
| DISMISSED | 72 |
| ALLOWED | 21 |
| DISPOSED OFF | 19 |
| WITHDRAWN | 4 |
| PARTLY ALLOWED | 1 |
| DISSMISS FOR DEFAULT/NON-PROSECUTION | 1 |
| REJECTED | 1 |
Recent judgments
- DOMENDRA SINGH BHEDIA v. STATE OF CHHATTISGARH and ORS. — Chhattisgarh High Court (2007-03-09)
- PARALKOT CORP.MARKETING SOC. and ORS. v. STATE OF CHHATTISGARH and ORS. — Chhattisgarh High Court (2007-03-09)
- DURG MARKETING CO-OP.SOCIETY and ORS. v. STATE OF CHHATTISGARH and ORS. — Chhattisgarh High Court (2007-03-09)
- H.P.KINDO v. UNION OF INDIA AND OTHERS — Chhattisgarh High Court (2007-03-09)
- SARANGARH SAHAKARI VIPNAN SAMITI MYDT. v. STATE OF CHHATTISGARH and ORS. — Chhattisgarh High Court (2007-03-09)
- DURG SAHAKARI VIPNAN SAMITTI MYDT. v. STATE OF CHHATTISGARH and ORS. — Chhattisgarh High Court (2007-03-09)
- SUNDER PRATHMIK UPBHOKTA BHANDAR v. STATE OF CHHATTISGARH and ORS. — Chhattisgarh High Court (2007-03-09)
- SMT SUNITA PANDEY v. RAM AVADH YADAV — Chhattisgarh High Court (2007-02-09)
- DARSU RAM SAHU v. RAMESH KUMAR YADAV AND OTHERS — Chhattisgarh High Court (2007-02-09)
- RAJESH @ RAJU SAHU AND ANOTHER v. SAROJ KUMAR PANDYA AND OTHERS — Chhattisgarh High Court (2007-02-09)