LexVIJAY KUMAR SHRIVASTAVA
1,035 recorded High Court judgment(s) · 2002–2018
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 1035 |
Disposal nature
| DISMISSED | 533 |
| DISPOSED OFF | 383 |
| ALLOWED | 103 |
| PARTLY ALLOWED | 6 |
| D.F.D.(DISSMISSED ON DEFAULT) | 5 |
| WITHDRAWN | 2 |
| REJECTED | 2 |
| DISPOSAL WITH REMARK | 1 |
Recent judgments
- NATIONAL THERMAL POWER CORPORATION LIMITED , v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2018-07-11)
- VIJAY KUMAR ANANT v. SMT. INDU MISHRA AND 2 OTHERS — Chhattisgarh High Court (2007-06-14)
- HALIM FIRDOSI v. THE STATE OF CHHATTISGARH — Chhattisgarh High Court (2007-04-01)
- ASHISH KUMAR SEN v. SUNIL KUMAR MOURYA — Chhattisgarh High Court (2007-04-01)
- LALLU YADAV v. PARMESHWAR AND OTHERS — Chhattisgarh High Court (2007-03-30)
- MUNNA SONI v. PRAKASH AND OTHERS — Chhattisgarh High Court (2007-03-28)
- SHIVNANDAN CHANDRAKAR v. GAURI SHANKAR AND OTHERS — Chhattisgarh High Court (2007-03-28)
- ABDUL AJEEM v. CHANDRAMA PRASAD AND OTHERS — Chhattisgarh High Court (2007-03-28)
- NIRANJAN RAY v. STATE OF CHHATTISGARH and ORS. — Chhattisgarh High Court (2007-03-26)
- RAKESH KUMAR SAHU AND ANOTHER v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2007-03-22)