LexVIJAY KUMAR SHRIVASTAVA
432 recorded High Court judgment(s) · 2004–2007
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 432 |
Disposal nature
| DISMISSED | 247 |
| DISPOSED OFF | 134 |
| REJECTED | 26 |
| ALLOWED | 21 |
| WITHDRAWN | 2 |
| D.F.D.(DISSMISSED ON DEFAULT) | 1 |
| PARTLY ALLOWED | 1 |
Recent judgments
- VIJAY KUMAR SONI and ORS. v. STATE OF CHHATTISGARH and ORS. — Chhattisgarh High Court (2007-04-03)
- SEWARAM AGRAWAL v. M.P.RAJYA LAGHU VAN UPAJ SANGH and ORS. — Chhattisgarh High Court (2007-04-03)
- STATE OF CHHATTISGARH and ORS. v. DUKH HARAN SINGH and ORS. — Chhattisgarh High Court (2007-04-03)
- UDHAW RAM SHARMA v. STATE OF MADHYA PRADESH and ORS. — Chhattisgarh High Court (2007-04-03)
- PARMANAND SAHU v. STATE OF CHHATTISGARH and ORS. — Chhattisgarh High Court (2007-04-03)
- C.G.AYURVEDIC ADHIKARI SANGH and ORS. v. STATE OF CHHATTISGARH and ORS. — Chhattisgarh High Court (2007-04-03)
- OFFICE REFERENCE v. STATE OF CHHATTISGARH and ORS. — Chhattisgarh High Court (2007-04-03)
- RAJENDRA KUMAR SHUKLA and ANR. v. STATE OF CHHATTISGARH and ORS. — Chhattisgarh High Court (2007-04-03)
- NARAYAN PRASAD AGRAWAL and ORS. v. STATE OF CHHATTISGARH and ORS. — Chhattisgarh High Court (2007-04-03)
- STATE and ORS. v. UMESH KUMAR SHARMA and ANR — Chhattisgarh High Court (2007-04-03)