VIJAY BISHNOI,YOGENDRA KUMAR PUROHIT

281 recorded High Court judgment(s) · 2023–2023

Courts

Disposal nature

Recent judgments

• SURESH AGARWAL v. KOTAK MAHINDRA BANK — Rajasthan High Court (2023-12-22)
• ALISHAN COMPLEX PRIVATE LIMITED v. ASSISTANT COMMISSIONER OF INCOME TAX — Rajasthan High Court (2023-12-12)
• PRINCIPLE DEALER PVT. LTD. v. ASSISTANT COMMISSIONER OF INCOME TAX — Rajasthan High Court (2023-12-12)
• SWAGATAMA ENCLAVE PRIVATE LIMITED v. ASSISTANT COMMISSIONER OF INCOME TAX — Rajasthan High Court (2023-12-12)
• PRAKASH BHEEL v. STATE OF RAJASTHAN — Rajasthan High Court (2023-11-24)
• RANARAM v. STATE OF RAJASTHAN — Rajasthan High Court (2023-11-24)
• SHREE MINERAL KHANIJ UDYOG v. UNION OF INDIA — Rajasthan High Court (2023-11-24)
• SANWALA RAM CHOUDHARY v. INCOME TAX OFFICER — Rajasthan High Court (2023-11-24)
• MUKESH MEGHWAL v. STATE OF RAJASTHAN — Rajasthan High Court (2023-11-23)
• MAHENDRA v. STATE OF RAJASTHAN — Rajasthan High Court (2023-11-23)