VIJAY BISHNOI,VINOD KUMAR BHARWANI

31 recorded High Court judgment(s) · 2022–2025

Courts

Disposal nature

Recent judgments

• BUDDHA RAM v. STATE HOME DEPARTMENTORS — Rajasthan High Court (2025-11-07)
• REENA DEVI W/O LATE SHRI MANOHAR SINGH NARUKA v. SMT. PREMLATA PANWAR W/O LATE SHRI VIJAY SINGH PANWAR — Rajasthan High Court (2025-05-16)
• THE STATE OF RAJASTHAN v. M/S SHRI GANPATI TUBEWELL COMPANY — Rajasthan High Court (2025-04-21)
• DALU S/O SHONARAYAN MALI v. DISTRICT FOREST OFFICER — Rajasthan High Court (2024-07-01)
• PRADEEP SHEKHAWAT S/O LATE SHRI MANGEJ SINGH v. THE STATE OF RAJASTHAN — Rajasthan High Court (2022-11-29)
• SHEOJI RAM MEENA SON OF UDARAM MEENA v. THE STATE OF RAJASTHAN — Rajasthan High Court (2022-11-17)
• ASSISTANT COMMISSIONER ANTI EVASION v. MS GARG MINCAM PRODUCTS MIA ALWAR — Rajasthan High Court (2022-11-17)
• DINESH YADAV SON OF SHRI BAL MUKUND v. RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LIMITED — Rajasthan High Court (2022-11-17)
• M/S VIMAL KIRANA STORE v. THE COMMERCIAL TAXES OFFICER — Rajasthan High Court (2022-11-17)
• JAGDISH PRASAD DHAKA S/O SHRI GANGA RAM v. SMT BHAGOTI — Rajasthan High Court (2022-11-17)