LexVIJAY BISHNOI,SUDESH BANSAL
54 recorded High Court judgment(s) · 2021–2021
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 54 |
Disposal nature
| DISPOSED OF | 31 |
| DISMISSED | 14 |
| ALLOWED | 4 |
| PREMPTORY | 2 |
| WITHDRAWN | 2 |
| TRANSFERRED | 1 |
Recent judgments
- STATE OF RAJASTHAN v. BALTEJ SINGH — Rajasthan High Court (2021-10-29)
- SOMA v. STATE OF RAJASTHAN — Rajasthan High Court (2021-10-28)
- KISHAN KUMAWAT v. STATE OF RAJASTHAN — Rajasthan High Court (2021-10-28)
- SANJAY @ SANJU v. STATE — Rajasthan High Court (2021-10-28)
- RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPORATION LIMITED (RIICO), v. M/S. MUKESH MAHAVEER PEDDING — Rajasthan High Court (2021-10-28)
- RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPORATION LIMITED (RIICO) v. MOHD. ARIF DYEING CO. — Rajasthan High Court (2021-10-28)
- SUJA RAM v. STATE OF RAJASTHAN — Rajasthan High Court (2021-10-28)
- JAGDISH SOLANKI v. UNION OF INDIA — Rajasthan High Court (2021-10-28)
- SMT. VIJAY KALLA v. BINU MATHUR — Rajasthan High Court (2021-10-28)
- NAREDI POLYPACK PVT. LTD. v. STATE OF RAJ. AND ANR. — Rajasthan High Court (2021-10-28)