LexVIJAY BISHNOI,REKHA BORANA
52 recorded High Court judgment(s) · 2022–2023
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 52 |
Disposal nature
| DISMISSED | 22 |
| DISPOSED OF | 16 |
| ALLOWED | 10 |
| PARTLY ALLOWED | 2 |
| MODIFIED | 1 |
| BOGUS | 1 |
Recent judgments
- MOHAMMED FAROOK v. THE STATE OF RAJASTHAN — Rajasthan High Court (2023-12-01)
- MUNSHI SINGH v. STATE AND ORS — Rajasthan High Court (2023-11-20)
- ASHISH @ CHHOTU LAL v. STATE OF RAJASTHAN — Rajasthan High Court (2023-11-20)
- BHARTI INFRATEL LIMITED v. STATE OF RAJASTHAN — Rajasthan High Court (2023-11-20)
- KALYAN SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2023-11-20)
- PADMINI MARBLE PRIVATE LTD. v. COMMISSIONER OF INCOME TAX — Rajasthan High Court (2023-11-20)
- MUKESH v. VIJETA PANCHAL — Rajasthan High Court (2023-11-20)
- SHANKARLAL v. STATE OF RAJASTHAN — Rajasthan High Court (2023-11-20)
- M/S RIDHI SIDHI TRADERS v. CHIEF COMMISSIONER — Rajasthan High Court (2023-11-20)
- HEERA LAL v. STATE OF RAJASTHAN — Rajasthan High Court (2023-11-20)