LexVIJAY BISHNOI,PRAVEER BHATNAGAR
224 recorded High Court judgment(s) · 2023–2024
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 224 |
Disposal nature
| DISPOSED OF | 127 |
| DISMISSED | 65 |
| ALLOWED | 23 |
| WITHDRAWN | 4 |
| DISPOSED BY NONPV | 3 |
| MODIFIED | 1 |
| DISMISS IN DEFAULT | 1 |
Recent judgments
- MANINDER SINGH MAAN v. KARANPAL SINGH — Rajasthan High Court (2024-05-01)
- RAMESH KUMAR v. THE STATE OF RAJASTHAN — Rajasthan High Court (2024-03-11)
- U.I.T., BHILWARA v. UNION OF INDIA AND ORS. — Rajasthan High Court (2023-11-17)
- MALIK KAHN v. CHIEF COMMISSIONER GST AND CENTRAL EXCISE — Rajasthan High Court (2023-11-17)
- STATE OF RAJASTHAN THROUGH ITS SECRETARY v. ARUN KUMAR PUROHIT — Rajasthan High Court (2023-11-17)
- NARESH v. STATE OF RAJASTHAN — Rajasthan High Court (2023-11-17)
- NARAIN v. STATE OF RAJASTHAN — Rajasthan High Court (2023-11-17)
- RAJA RAM @ RAJU v. STATE OF RAJASTHAN — Rajasthan High Court (2023-11-17)
- PARMATMA SHARAN SHIKSHAN SANSTHAN v. COMMISSIONER INCOME TAX JPR. AND ORS — Rajasthan High Court (2023-11-17)
- PR. COMMISSIONER OF INCOME TAX, BIKANER v. M/S BOMBAY BUILDER — Rajasthan High Court (2023-11-16)