VIJAY BISHNOI,MUNNURI LAXMAN

161 recorded High Court judgment(s) · 2023–2024

Courts

Disposal nature

Recent judgments

• BHAGIRATH CHOUHAN v. THE STATE OF RAJASTHAN — Rajasthan High Court (2024-02-05)
• RAHUL v. STATE OF RAJASTHAN — Rajasthan High Court (2024-02-02)
• BHARAT DAS VAISHNAV AND ORS v. CENTRAL BOARD OF DIRECT TAXES AND ORS — Rajasthan High Court (2024-02-02)
• RAJASTHAN SUBORDINATE AND MINISTERIAL SERVICE SELECTION BOARD v. HASTA RAM — Rajasthan High Court (2024-02-02)
• MANSHARAM v. STATE OF RAJASTHAN — Rajasthan High Court (2024-02-02)
• BHAKTIRAJ LODHA v. BHAVIKA — Rajasthan High Court (2024-02-02)
• NARAYAN RAM v. THE STATE OF RAJASTHAN — Rajasthan High Court (2024-02-02)
• OM PRAKASH v. STATE OF RAJASTHAN — Rajasthan High Court (2024-02-02)
• DURGA RAM v. THE STATE OF RAJASTHAN — Rajasthan High Court (2024-02-01)
• PREM SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2024-02-01)