VIJAY BISHNOI,KULDEEP MATHUR

94 recorded High Court judgment(s) · 2022–2023

Courts

Disposal nature

Recent judgments

• ANKUR BHANSALI v. SONAL BHANSALI — Rajasthan High Court (2023-10-07)
• RAJMAL v. STATE OF RAJASTHAN — Rajasthan High Court (2023-07-13)
• SUKHDEV BHATTAD v. ARYA SAMAJ, DAYANAND MARG, RATANADA, JODHPUR — Rajasthan High Court (2023-04-26)
• BHAGELA GRAM SEVA SAHKARI SAMITI (PACKS AND LAMSPS) v. STATE OF RAJASTHAN — Rajasthan High Court (2023-03-29)
• STATE OF RAJASTHAN v. RAMNIVAS DADHICH — Rajasthan High Court (2023-03-29)
• RAMNARAIN v. MAHESH KUMAR — Rajasthan High Court (2023-03-29)
• AMIT ARORA v. RAJASTHAN HIGH COURT, JODHPUR — Rajasthan High Court (2023-03-28)
• RAJASTHAN SUBORDINATE AND MINISTERIAL SERVICES SELECTION BOARD (RSMSSB) v. SUSEEL KUMAR — Rajasthan High Court (2023-03-28)
• RAGUVANSHI REALESTATE PVT. LTD. v. UNION OF INDIA — Rajasthan High Court (2023-03-28)
• SHAHRUKH KHAN v. TABASSUM — Rajasthan High Court (2023-03-28)