VIJAY BISHNOI,GOVERDHAN BARDHAR

62 recorded High Court judgment(s) · 2021–2021

Courts

Disposal nature

Recent judgments

• RAMESH S/O LATE KADYA v. STATE OF RAJASTHAN — Rajasthan High Court (2021-09-15)
• RAMKESH MEENA SON OF SHRI MEGHRAM MEENA v. STATE OF RAJASTHAN — Rajasthan High Court (2021-09-15)
• NARENDRA SUMAN S/O SHRI RAGHUNATH MALI v. STATE OF RAJASTHAN — Rajasthan High Court (2021-09-15)
• RADHAMOHAN KUMAWAT S/O SHRI RAGHUNATH PRASAD v. STATE OF RAJASTHAN — Rajasthan High Court (2021-09-15)
• AADPA @ BASANT SINGH S/O SHRI NATTHI SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2021-09-15)
• AKBAR SON OF ABDUL SATTAR v. STATE OF RAJASTHAN — Rajasthan High Court (2021-09-15)
• NEERAJ JAIN S/O VIRENDRA KUMAR JAIN v. STATE OF RAJASTHAN — Rajasthan High Court (2021-09-15)
• ANSHUL DUBEY S/O SHIV SHANKAR DUBEY v. STATE OF RAJASTHAN — Rajasthan High Court (2021-09-15)
• AJAY GUPTA @ SUNIL GUPTA S/O LATE SHRI RAKSHPAL GUPTA v. STATE OF RAJASTHAN — Rajasthan High Court (2021-09-14)
• BUDHRAM S/O BHIKHA RAM v. STATE OF RAJASTHAN — Rajasthan High Court (2021-09-14)