LexVIJAY BISHNOI
35,514 recorded High Court judgment(s) · 2002–2024
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 35514 |
Disposal nature
| ALLOWED | 15424 |
| DISMISSED | 10612 |
| DISPOSED OF | 4695 |
| PREMPTORY | 4368 |
| WITHDRAWN | 221 |
| PARTLY ALLOWED | 80 |
| MODIFIED | 41 |
| TRANSFERRED | 18 |
Recent judgments
- SHISHPAL v. STATE OF RAJASTHAN — Rajasthan High Court (2024-05-10)
- PANNA LAL v. STATE — Rajasthan High Court (2024-01-22)
- THAVRA v. STATE OF RAJASTHAN — Rajasthan High Court (2024-01-22)
- ASHOK v. STATE OF RAJASTHAN — Rajasthan High Court (2024-01-22)
- RAJESH KUMAR v. STATE OF RAJASTHAN — Rajasthan High Court (2024-01-22)
- SANDEEP KUMAR v. STATE OF RAJASTHAN — Rajasthan High Court (2024-01-22)
- SUKHDEV v. STATE — Rajasthan High Court (2024-01-22)
- KANHAIYALAL v. STATE OF RAJASTHAN — Rajasthan High Court (2024-01-22)
- DINESH v. STATE OF RAJASTHAN — Rajasthan High Court (2024-01-22)
- HINDUSTAN ZINC LIMITED v. UNION OF INDIA — Rajasthan High Court (2024-01-08)