LexVIJAY BISHNOI,FARJAND ALI
206 recorded High Court judgment(s) · 2022–2024
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 206 |
Disposal nature
| DISMISSED | 97 |
| DISPOSED OF | 67 |
| ALLOWED | 38 |
| WITHDRAWN | 1 |
| MODIFIED | 1 |
| DISPOSED BY NONPV | 1 |
| PARTLY ALLOWED | 1 |
Recent judgments
- MUKESH v. STATE OF RAJASTHAN — Rajasthan High Court (2024-02-15)
- SHANKAR v. STATE OF RAJASTHAN-STATE — Rajasthan High Court (2023-09-12)
- HARI SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2023-09-12)
- GAUTAM LAL v. STATE OF RAJASTHAN — Rajasthan High Court (2023-09-12)
- PRAHLAD MEENA v. STATE — Rajasthan High Court (2023-09-12)
- KULDEEP SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2023-09-12)
- SURESH JAT v. THE STATE OF RAJASTHAN — Rajasthan High Court (2023-06-01)
- JAGDEEP KAUR v. STATE OF RAJASTHAN — Rajasthan High Court (2023-02-01)
- IRFAN KHAN v. THE STATE OF RAJASTHAN — Rajasthan High Court (2023-02-01)
- MAHENDRA JINDAL v. STATE OF RAJASTHAN — Rajasthan High Court (2023-01-27)