VIJAY BISHNOI,ARUN BHANSALI

54 recorded High Court judgment(s) · 2021–2022

Courts

Disposal nature

Recent judgments

• HARISH GAURAV v. RELIGARE HOUSING DEVELOPMENT FINANCE CORP. LTD. — Rajasthan High Court (2022-09-23)
• KUTBUDDIN KANORWALA v. UPKAR AGROFOODS PRIVATE LIMITED — Rajasthan High Court (2022-09-23)
• M/S ASHOK KUMAR CONTRACTOR v. THE EXECUTIVE ENGINEER — Rajasthan High Court (2022-09-09)
• NAGAR NIGAM JODHPUR (NORTH) v. M/S KANAK RESOURCES MANAGEMENT LTD — Rajasthan High Court (2022-09-09)
• BHAJANLAL v. CHOLA MANDALAM INVESTMENT AND FINANCE CO. LTD. — Rajasthan High Court (2022-07-22)
• GEETA RANI v. CHANDRA PRAKASH GEHLOT — Rajasthan High Court (2022-07-22)
• M/S XTRA FREIGHT FORWARDER v. UNION OF INDIA — Rajasthan High Court (2022-07-22)
• GOPI KISHAN v. SHRIRAM TRANSPORT FINANCE CO. LTD. — Rajasthan High Court (2022-07-22)
• LABHU RAM SHARMA v. SHRIRAM TRANSPORT FINANCE COMPANY LTD. — Rajasthan High Court (2022-05-17)
• M/S PRAMAN CONSTRUCTION PVT. LTD. v. THE URBAN IMPROVEMENT TRUST — Rajasthan High Court (2022-04-22)