VIJAY BISHNOI,ANOOP KUMAR DHAND

83 recorded High Court judgment(s) · 2021–2022

Courts

Disposal nature

Recent judgments

• NITESH PARAKH v. THE STATE OF RAJASTHAN — Rajasthan High Court (2022-02-05)
• VIJENDRA KUMAR NAGAR v. STATE OF RAJASTHAN — Rajasthan High Court (2021-12-08)
• GURUCHARAN SINGH @ BHOLA v. STATE OF RAJASTHAN — Rajasthan High Court (2021-12-08)
• SHEO PRAKASH @ SUKHDEV SINGH @ KARAM SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2021-12-07)
• BABU LAL v. STATE OF RAJASTHAN — Rajasthan High Court (2021-12-07)
• DHARAMVEER @ DHARMA RAM v. STATE OF RAJASTHAN — Rajasthan High Court (2021-12-07)
• KAMALI DEVI v. S. C. JAIN — Rajasthan High Court (2021-12-07)
• VINEET @ TINKU v. STATE OF RAJASTHAN-STATE — Rajasthan High Court (2021-12-07)
• VEENA @ MEENA v. STATE — Rajasthan High Court (2021-12-07)
• PRATEEK BHANDARI v. STATE — Rajasthan High Court (2021-12-07)