VIBHU BAKHRU, . TEJAS KARIA

694 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• M/S ANSAL HOUSING AND CONSTRUCTION LTD v. MRS HARDARSHAN KAUR — Delhi High Court (2025-07-15)
• M/S GS MARBLES v. M/S SHREE GRANITES — Delhi High Court (2025-07-15)
• M/S CLS CONSTRUCTION PVT LTD v. M/S S K BUILDERS — Delhi High Court (2025-07-14)
• TUNGSTEN AUTOMATION ENGLAND LIMITED (FORMERLY KNOWN AS TUNGSTEN NETWORK LIMITED) v. DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE 3(1)(1), NEW DELHI — Delhi High Court (2025-07-14)
• PR. COMMISSIONER OF INCOME TAX (CENTRAL)-2 v. HINDUSTAN POWER PROJECTS PVT. LTD. — Delhi High Court (2025-07-14)
• SOUTH DELHI MUNICIPAL CORPORATION OF DELHI v. M/S PKSS INFRASTRUCTURE PRIVATE LIMITED — Delhi High Court (2025-07-14)
• TUNGSTEN AUTOMATION ENGLAND LIMITED (FORMERLY KNOWN AS TUNGSTEN NETWORK LIMITED) v. DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE 3(1)(1) NEW DELHI — Delhi High Court (2025-07-14)
• ECGC LTD (FORMERLY KNOWN AS EXPORT CREDIT GUARANTEE CORPORATION LTD.) v. M/S INVENTION INDIA (EXPORTS) PVT. LTD. — Delhi High Court (2025-07-14)
• STATE OF PUNJAB v. UOI & ORS. — Delhi High Court (2025-07-14)
• NEERAJ BHARADWAJ v. ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE INT TAX 1(1)(2) & ANR. — Delhi High Court (2025-07-14)