VIBHU BAKHRU, . TARA VITASTA GANJU

582 recorded High Court judgment(s) · 2024–2024

Courts

Disposal nature

Recent judgments

• AJAY KUMAR BHALLA & ORS. v. PRAKASH KUMAR DIXIT — Delhi High Court (2024-12-16)
• GTZ INDIA PVT. LTD. v. ARTEK SURFINS CHEMICALS LTD. & ANR. — Delhi High Court (2024-05-31)
• MAHESH KUMAR v. MUNICIPAL CORPORATION OF DELHI AND ORS — Delhi High Court (2024-05-31)
• SH RAM NATH & ORS. v. UNION OF INDIA & ANR. — Delhi High Court (2024-05-31)
• M/S FINE GREEN CONSTRUCTIONS PVT. LTD v. RAIL LAND DEVELOPMENT AUTHORITY & ORS. — Delhi High Court (2024-05-31)
• M/S SHYAM KRIPA FRAGRANCE v. M/S MYSORE DEEP PERFUMERY HOUSE — Delhi High Court (2024-05-31)
• IDRISH v. COMMISSIONER OF POLICE AND ORS — Delhi High Court (2024-05-31)
• DANISH KURESHI v. MUNICIPAL CORPORATION OF DELHI AND ORS — Delhi High Court (2024-05-31)
• MOHAMAD IRSHAD v. MUNICIPAL CORPORATION OF DELHI AND ORS — Delhi High Court (2024-05-31)
• RAJENDRA VARDICHAND JAGETIA AND ANR v. MODERN MOLD PLAST PVT LTD — Delhi High Court (2024-05-31)