VIBHU BAKHRU, . SACHIN DATTA

409 recorded High Court judgment(s) · 2024–2024

Courts

Disposal nature

Recent judgments

• M/S IYIKATECH PVT. LTD. v. ABHISHEK JAIN — Delhi High Court (2024-09-24)
• GNG ELECTRONICS PVT LTD v. COMMISSIONER OF CENTRAL GOODS AND SERVICE TAX & ORS. — Delhi High Court (2024-09-24)
• BEST CROP SCIENCE PVT. LTD. THROUGH AUTHORIZED REPRESENTATIVE v. PRINCIPAL COMMISSIONER, CGST COMMISSIONERATE, MEERUT AND ORS — Delhi High Court (2024-09-24)
• M/S JAI MAA ENTERPRISES v. PRINCIPAL CHIEF COMMISSIONER CGST AND CX, DELHI & ORS. — Delhi High Court (2024-09-24)
• KAY KAY OVERSEAS CORPORATION v. COMMISSIONER OF CENTRAL GOODS AND SERVICE TAX & ORS. — Delhi High Court (2024-09-24)
• M/S NDCON CONSTRUCTIONS v. COMMISSIONER OF DELHI GOODS AND SERVICE TAX & ORS. — Delhi High Court (2024-09-24)
• HILBERT INNOVATIONS PVT LTD v. COMMISSIONER OF DELHI GOODS AND SERVICE TAX & ANR. — Delhi High Court (2024-09-24)
• SHRI BALAJI POLYMERS THROUGH ITS PROPRIETOR MR. ANIL KUMAR v. SALE TAX OFFICER OF DELHI GOODS AND SERVICE TAX AND ANOTHER — Delhi High Court (2024-09-24)
• POSITRA PACKAGING PRIVATE LIMITED v. THE COMMISSIONER APPEALS & ORS. — Delhi High Court (2024-09-24)
• PANKAJ DAYAL v. AMANPREET SINGH KOHLI — Delhi High Court (2024-09-23)