VIBHU BAKHRU

9,385 recorded High Court judgment(s) · 2012–2025

Courts

Disposal nature

Recent judgments

• SUDESH & ANR v. JITENDER KUMAR BHARDWAJ & ORS — Delhi High Court (2025-02-25)
• ASHISH BHALLA v. STATE — Delhi High Court (2025-02-06)
• OM PRAKASH & ORS v. RAJU SAINI & ANR — Delhi High Court (2024-12-23)
• VINAY KUMAR WALIA v. RAJLI — Delhi High Court (2024-12-23)
• THE COMMISSIONER OF INCOME TAX -LTU v. RURAL ELECTRIFICATION CORPN LTD — Delhi High Court (2024-12-18)
• MUNNI LAL v. RAJENDER KUMAR (NOW DECEASED) & ORS — Delhi High Court (2024-12-12)
• DINESH KUMAR SHARMA v. M/S PRECESSION INSTRUMENT CO — Delhi High Court (2024-12-12)
• KHAIRATI LAL v. CHAMPA KUMAR — Delhi High Court (2024-11-28)
• SATISH YADAV v. STATE & ANR. — Delhi High Court (2024-10-08)
• RAJ KUMAR v. SUSHIL KUMAR — Delhi High Court (2024-08-30)