VIBHA VASANT KANKANWADI, S.C. DHARMADHIKARI
61 recorded High Court judgment(s) · 2017–2017
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 61 |
Disposal nature
| DISPOSED OFF | 30 |
| DISMISSED | 13 |
| Disposed Off | 8 |
| Dismissed | 6 |
| Rule Made Absolute | 2 |
| WITHDRAWN | 1 |
| (unspecified) | 1 |
Recent judgments
- THE COMMISSIONER OF INCOME TAX v. M/S. GOLANI BROTHERS — Bombay High Court (2017-08-29)
- THE C.I.T.BOMBAY CITY III, BOMBAY v. THE NEW INDIA ASSUARANCE CO.LTD. — Bombay High Court (2017-08-29)
- THE COMMISSIONER OF INCOME TAX v. M/s. GOLANI BROTHERS — Bombay High Court (2017-08-29)
- SADHANA RAJENDRA JAIN v. THE CENTRAL BOARD OF DIRECT TAXES AND ANR. — Bombay High Court (2017-08-29)
- THE COMMISSIONER OF INCOME TAX v. M/S GOLANI BROTHER — Bombay High Court (2017-08-29)
- THE DIRECTOR OF INCOME TAX v. M/S MAHINDRA FORGINGS — Bombay High Court (2017-08-29)
- M/S GOLANI BROTHERS v. ASSISTANT COMMISSIONER OF INCOME TAX AND 2 ORS — Bombay High Court (2017-08-29)
- COMMISSONER OF INCOME TAX BOMBAY CITY-III BOMBAY v. THE NEW INDIA ASSURANCE CO.LTD — Bombay High Court (2017-08-29)
- THE COMMISSIONER OF INCOME TAX BOMBAY CITY - III BOMBAY v. M/S. THE NEW INDIA ASSURANCE CO. LTD. — Bombay High Court (2017-08-29)
- THE COMMISSIONER OF INCOME TAX v. M/S. GOLANI BROTHERS — Bombay High Court (2017-08-29)
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