LexVIBHA KANKANWADI, Y. G. KHOBRAGADE
363 recorded High Court judgment(s) · 2022–2025
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 363 |
Disposal nature
| DISPOSED OFF | 197 |
| DISMISSED | 90 |
| APPLICATION ALLOWED | 42 |
| Withdrawn | 23 |
| Rejected at Admission stage | 7 |
| RULE ABSOLUTE | 4 |
Recent judgments
- KISHOR NARAYANRAO SAWARGAONKAR AND OTHERS v. THE UNION OF INDIA DEPARTMENT OF FINANCIAL SERVICES THROUGH ITS SECRETARY AND OTHERS — Bombay High Court (2025-02-27)
- THE STATE OF MAHARASHTRA AND OTHERS v. RAMESH KASHINATHRAO HATTE AND ANR — Bombay High Court (2025-02-27)
- THE STATE OF MAHARASHTRA AND OTHERS v. VIJAYKUMAR DHONDIBHAU SATPUTE AND ANR — Bombay High Court (2025-02-27)
- THE STATE OF MAHARASHTRA AND OTHERS v. NANDKISHOR DNYANOBARAO DESHMUKH AND ANR — Bombay High Court (2025-02-27)
- THE STATE OF MAHARASHTRA AND OTHERS v. UTTAM NAMDEVRAO CHAVAN AND ANOTHER — Bombay High Court (2025-02-27)
- THE STATE OF MAHARASHTRA THROUGH ITS SECRETARY SCHOOL EDUCATION DEPT AND OTHERS v. SANTOSH VASANT CHAVAN AND OTHERS — Bombay High Court (2025-02-27)
- THE STATE OF MAHARASHTRA AND OTHERS v. SUBHASH VITTHALRAO KHANAPURE AND ANR — Bombay High Court (2025-02-27)
- THE STATE OF MAHARASHTRA AND OTHERS v. UTTAM DEVRAO KAKDE AND OTHERS — Bombay High Court (2025-02-27)
- THE STATE OF MAHARASHTRA AND OTHERS v. MADHUKAR MANIKRAO PATIL AND ANOTHER — Bombay High Court (2025-02-27)
- SHAIKH UMER SHAIKH HABIB v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2024-07-11)