VIBHA KANKANWADI, . VRUSHALI V. JOSHI

317 recorded High Court judgment(s) · 2024–2024

Courts

Disposal nature

Recent judgments

• DARSHIKA CHANDRAKANT RAKHUNDE AND OTHERS v. STATE OF MAHARASHTRA THR. PRINCIPAL SECRETARY, DEPARTMENT OF REVENUE AND FOREST, MUMBAI AND OTHERS — Bombay High Court (2024-09-03)
• URMILA W/O PRAKASH GUPTA v. THE STATE OF MHA. THR. PSO PS AMBAZARI DIST.NAGPUR AND ANOTHER — Bombay High Court (2024-08-02)
• MANGESH S/O KAWADU PANDHARE v. THE STATE OF MAHARASHTRA THR. PSO, PS, SINDHI (RALWAY), TQ. AND DIST. WARDHA — Bombay High Court (2024-08-02)
• AKASH S/O. KRUPAL NAYAK v. THE STATE OF MAH. THR. PSO BELTARODI PS, BELTARODI, TAH. AND DIST. NAGPUR AND ANOTHER — Bombay High Court (2024-08-02)
• DR. REENA AVTARSINGH KALSI v. STATE OF MAHA. THR. ITS SEC. DEPT. OF MEDICAL EDUCATION AND RESEARCH, MANTRALAYA, MUMBAI AND OTHERS — Bombay High Court (2024-08-01)
• SHOEB @ SHOBI NOOR QURESHI AND ANOTHER v. THE STATE OF MAHARASHTRA THR. DEPURTY COMMISSIONER OF POLICE ZONE-2, NAGPUR AND ANOTHER — Bombay High Court (2024-08-01)
• GHANSHYAM S/O RAJENDRA DHOLE v. STATE OF MAHARSHTRA THROUGH SECRETARY DEPARTMENT OF HOME MANTRALAYA MUMBAI AND 3 OTHERS — Bombay High Court (2024-08-01)
• SONU ALIAS ASHWIN S/O VITTHAL MESHRAM v. STATE OF MAH. THR. ITS SECRETARY HOME DEP. MUMBAI 32 AND ANOTHER — Bombay High Court (2024-08-01)
• PRATIK S/O. PRAKASH JAISWAL v. STATE OF MAH. THR. DIST. SP, OFFICE AT LIC SQUARE YAVATMAL AND OTHERS — Bombay High Court (2024-08-01)
• PRAVIN @ AUTO @ SONU GOPAL INGLE v. THE STATE OF MAH. THR. ITS SO HOME DEPT. (SPL.) MANTRALAYA MUMBAI AND ANOTHER. — Bombay High Court (2024-08-01)