LexVIBHA KANKANWADI, SUSHIL M. GHODESWAR
70 recorded High Court judgment(s) · 2025–2025
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 70 |
Disposal nature
| DISPOSED OFF | 24 |
| APPLICATION ALLOWED | 23 |
| Withdrawn | 17 |
| DISMISSED | 5 |
| RULE ABSOLUTE | 1 |
Recent judgments
- AMBADAS SUGRIV JADHAV AND OTHERS v. THE STATE OF MAHARASHTRA — Bombay High Court (2025-10-09)
- AMBADAS SUGRIV JADHAV v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2025-10-09)
- YADAV NAGORAO NAVHARE v. THE STATE OF MAHARASHTRA THROUGH THE POLICE INSPECTOR — Bombay High Court (2025-09-12)
- SHAIKH MOHAMMAD HARUN MOHAMMAD ISMAIL AND ANOTHER v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2025-09-02)
- AKSHAY S/O ANIL MASKE AND OTHERS v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2025-09-02)
- RAJKUMAR KISAN PAWAR v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2025-09-02)
- DATTA SIDRAM SURWASE AND OTHERS v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2025-09-02)
- GANESH S/O. ARVIND MORE AND OTHERS v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2025-09-02)
- ANNA NAMDEO ANDHALE v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2025-09-02)
- SURAJ SHIVAJI BIRADAR v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2025-09-02)