LexVIBHA KANKANWADI, SHAILESH P. BRAHME
23 recorded High Court judgment(s) · 2024–2025
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 23 |
Disposal nature
| DISPOSED OFF | 11 |
| Withdrawn | 9 |
| Rejected at Admission stage | 1 |
| DISMISSED | 1 |
| APPLICATION ALLOWED | 1 |
Recent judgments
- KIRANKUMAR MIRAJI SALVE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2025-10-09)
- PRAVIN SUDHAKARRAO TELANG v. THE STATE OF MAHARASHTRA THROUGH ITS PRINCIPAL SECRETARY AND OTHERS — Bombay High Court (2025-10-09)
- SHRIRAM TUKARAM NAIK v. THE STATE OF MAHARASHTRA THROUGH ITS PRINCIPAL SECRETARY AND OTHERS — Bombay High Court (2025-10-09)
- DADARAO RAMDAS JOGI v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2024-09-20)
- PAPPU KACHARU GHORPADE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2024-09-04)
- SHREE SAI SANSTHAN EMPLOYEES CREDIT COPERATIVE SOCIETY LTD. SHIRDI THROUGH NABAJI NAMDEO DANGE v. SHRI SAINATH KARMACHARI SAHAKARI GRUHNIRMAN SANSTHA MARYADIT THROUGH SECRETARY AND OTHERS — Bombay High Court (2024-08-16)
- SANDIP GANPATRAO MURKUTE AND OTHERS v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2024-08-16)
- MAHESH @ BALU BALASAHEB THENGADE v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2024-08-16)
- SHRI SAINATH KARMACHARI SAHAKARI GRUHNIRMAN SANSTHA MARYADIT THROUGH SUKHDEO RAKHMAJI DHAGE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2024-08-16)
- SHAIKH TAHER SHAIKH MAHEBOOB v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2024-08-16)