LexVIBHA KANKANWADI, SANJAY A. DESHMUKH
1,359 recorded High Court judgment(s) · 2025–2025
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 1359 |
Disposal nature
| DISPOSED OFF | 504 |
| APPLICATION ALLOWED | 390 |
| Withdrawn | 351 |
| DISMISSED | 102 |
| RULE ABSOLUTE | 9 |
| ABATED | 1 |
| CONVERTED TO OTHER TYPE | 1 |
| Transfer to other court | 1 |
Recent judgments
- XYZ FATHER OF THE VICTIM AND OTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2025-10-14)
- SOMESH MARUTIRAO KALETWAD v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2025-09-18)
- AKBAR SAYYAD SHAIKH C-5147 v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2025-09-18)
- MAHADEO RANGNATH SENDGE (C/8530) v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2025-09-18)
- VIJAY KISANRAO MATE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2025-09-18)
- ADNAN HAMID SHAIKH v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2025-09-18)
- BAPURAO MADHAVRAO HAJARE AND OTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2025-09-04)
- NILESH SAHEBRAO SONAWANE AND OTHERS v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2025-09-04)
- BAPURAO MADHAVRAO HAJARE AND OTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2025-09-04)
- ROHINI D/O. HARIBHAU SHELKE v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2025-09-04)