VIBHA KANKANWADI, S. G. CHAPALGAONKAR
2,059 recorded High Court judgment(s) · 2023–2025
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| Bombay High Court | 2059 |
Disposal nature
| DISPOSED OFF | 1516 |
| Withdrawn | 145 |
| (unspecified) | 134 |
| DISMISSED | 102 |
| APPLICATION ALLOWED | 100 |
| Rejected at Admission stage | 42 |
| Admitted/Allowed/Granted/Rule Absolute | 7 |
| PARTLY ALLOWED AND PARTLY DISMISSED | 3 |
Recent judgments
- NARSING RAMRAO SHINDE v. SHAIKH JABBAR BAHADUR AND ORS — Bombay High Court (2025-07-16)
- NARSING RAMRAO SHINDE v. SHAIKH JABBAR BAHADUR AND ORS — Bombay High Court (2025-07-16)
- NARSING RAMRAO SHINDE v. SHAIKH JABBAR BAHADUR AND ORS — Bombay High Court (2025-04-03)
- THE STATE OF MAHARASHTRA THROUGH ITS SECRETARY AND OTHERS v. SUGREEV ROKDOBA MEKLE AND OTHERS — Bombay High Court (2025-04-03)
- THE JOINT SECRETARY SECONDARY RAYAT SHIKSHAN SANSTHA SATARA v. NANASAHEB BALAJI SHELKE AND OTHERS — Bombay High Court (2025-01-31)
- THE STATE OF MAHARASHTRA THROUGH ITS PRINCIPAL SECRETARY AND OTHERS v. YOGESH JANGALRAO JADHAVAR AND ANOTHER — Bombay High Court (2025-01-10)
- THE STATE OF MAHARASHTRA THROUGH SECRETARY AND OTHERS v. BALASAHEB LAXMAN SHINDE AND OTHERS — Bombay High Court (2025-01-10)
- THE STATE OF MAHARASHTRA THROUGH ITS PRINCIPAL SECRETARY AND OTHERS v. SUMIT KAMLAKAR PANDIT AND OTHERS — Bombay High Court (2025-01-10)
- THE STATE OF MAHARASHTRA THROUGH ITS PRINCIPAL SECRETARY AND OTHERS v. MEENA NARSINGRAO PAWAR AND OTHERS — Bombay High Court (2025-01-10)
- THE STATE OF MAHARASHTRA THROUGH ITS PRINCIPAL SECRETARY AND OTHERS v. MANISHA VISHWANATH MULE ALIAS MANISHA PRAVIN JAGTAP AND OTHERS — Bombay High Court (2025-01-10)
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