LexVIBHA KANKANWADI, ROHIT W. JOSHI
698 recorded High Court judgment(s) · 2024–2025
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 698 |
Disposal nature
| DISPOSED OFF | 346 |
| APPLICATION ALLOWED | 168 |
| Withdrawn | 147 |
| DISMISSED | 24 |
| Rejected at Admission stage | 12 |
| Admitted/Allowed/Granted/Rule Absolute | 1 |
Recent judgments
- ARIF PEERRMOHAMMAD SAYYED v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2025-03-27)
- RAMDHAN NAMDEV JADHAV v. THE DISTRICT MAGISTRATE AND OTHERS — Bombay High Court (2025-03-27)
- MANGESH VIKRAM KEDAR AND OTHERS v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2025-03-27)
- SATISH RAJANNA DONKALWAR AND ANOTHER v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2025-03-27)
- SUMAN UDDHAVRAO MORE v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2025-03-27)
- GANESH GOPALDAS MUNDADA AND OTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2025-03-27)
- SURYAKANT SANGAMNATH BHALKE AND OTHERS v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2025-03-27)
- AASHALATA W/O. SARJERAO PHULARE AND OTHERS v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2025-03-27)
- SANDHYA DATTARAO RATHOD AND OTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2025-03-27)
- AMIT SANJAY JADHAV v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2025-03-27)