LexVIBHA KANKANWADI, RAJESH S. PATIL
492 recorded High Court judgment(s) · 2022–2022
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 492 |
Disposal nature
| DISPOSED OFF | 170 |
| Withdrawn | 145 |
| APPLICATION ALLOWED | 129 |
| DISMISSED | 32 |
| PARTLY ALLOWED AND PARTLY DISMISSED | 9 |
| Rejected at Admission stage | 5 |
| DELAY CONDONATED/REJECTED. | 1 |
| CONVERTED TO OTHER TYPE | 1 |
Recent judgments
- SHIVAJI S/O. BHOJWANT SHINDE v. THE STATE OF MAHARASHTRA — Bombay High Court (2022-12-20)
- SUMEET PRASHANT PATEL v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2022-12-20)
- SANDIP PRAKASH RATHOD v. THE STATE OF MAHARASHTRA — Bombay High Court (2022-12-20)
- MANIK BABASAHEB JOGDAND AND OTHERS v. THE STATE OF MAHARASHTRA — Bombay High Court (2022-12-20)
- SALIM GAFOOR SHEIKH AND OTHERS v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2022-11-25)
- NARENDRA ASHOK SURYAWANSHI AND OTHERS v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2022-11-25)
- MAHENDRA VASANT CHAUDHARI AND ANOTHER v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2022-11-25)
- SAGAR VIJAY RAJALE AND ANOTHER v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2022-11-25)
- GORAKSHNATH RANGNATH VAHILE AND OTHERS v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2022-11-25)
- DHANANJAY ARUN JAGTAP AND OTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2022-11-25)