VIBHA KANKANWADI, . MANJUSHA AJAY DESHPANDE

64 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• H. A . LOKCHANDANI @ HARESH ASHOK LOKCHANDANI v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2025-06-11)
• HARISH KISHANCHAND MADHWANI v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2025-06-11)
• GURUMUKH MEHRUMAL JAGWANI v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2025-06-11)
• ANIKET GAURISHANKAR AGRAWAL v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2025-04-17)
• SURAJ SUDHAKAR WAYDANDE AND OTHERS v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2025-04-17)
• GOPAL SUBHASHCHANDRA AGRAWAL v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2025-04-17)
• CHANDRAREKHA W/O NAGNATH GIRI AND OTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2025-04-17)
• RAMNATH KARBHARI FUNDE AND OTHERS v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2025-04-17)
• KIRAN SHEKHAR TODKAR AND OTHERS v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2025-04-17)
• ARJUN BHANUDAS KHADSE AND ANOTHER v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2025-04-17)