VIBHA KANKANWADI, AJIT B. KADETHANKAR

40 recorded High Court judgment(s) · 2025–2025

Courts

Bombay High Court

DISPOSED OFF	39
TRANSFER TO OTHER COURT AT FINAL HEARING STAGE	1

NARAYAN CHAMPALAL CHAUDHARI AND ANOTHER v. THE STATE OF MAHARASHTRA THROUGH SECRETARY AND OTHERS — Bombay High Court (2025-10-04)
FAKIRARAO KISAN PAWAR AND OTHERS v. THE STATE OF MAHARASHTRA THROUGH ITS THE SECRETARY AND OTHERS — Bombay High Court (2025-10-04)
MS OMKAR CONSTRUCTION THROUGH ITS PROPRIETOR DADARAO SHAHUJI DHAGE v. THE STATE OF MAHARASHTRA THROUGH ITS PRINCIPAL SECRETARY AND OTHERS — Bombay High Court (2025-10-04)
RAVINDRA RAOSAHEB DHADBALE AND OTHERS v. THE STATE OF MAHARASHTRA THROGH ITS THE SECRETARY AND OTHERS — Bombay High Court (2025-10-04)
DILIP MAHADU YEWALE AND OTHERS v. THE STATE OF MAHARASHTRA THROUGH ITS CHIEF SECRETARY AND OTHERS — Bombay High Court (2025-10-04)
RAMCHANDRA DAGADU SHIRASATH AND OTHERS v. THE STATE OF MAHARASHTRA THROUGH SECRETARY AND OTHERS — Bombay High Court (2025-10-04)
CHANDRAKANT KISANAO SELUKAR v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2025-10-04)
MS OMKAR CONSTRUCTION THROUGH ITS PROPRIETOR DADARAO SHAHUJI DHAGE v. THE STATE OF MAHARASHTRA THROUGH ITS PRINCIPAL SECRETARY AND OTHERS — Bombay High Court (2025-10-04)
BALASAHEB SAMPATRAO TOUR AND OTHERS v. THE STATE OF MAHARASHTRA THROUGH SECRETARY AND OTHERS — Bombay High Court (2025-10-04)
AYYUB NURMAHAMD PATHAN AND OTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2025-10-04)