LexVIBHA KANKANWADI, ABHAY S. WAGHWASE
1,423 recorded High Court judgment(s) · 2022–2025
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 1423 |
Disposal nature
| DISPOSED OFF | 521 |
| APPLICATION ALLOWED | 249 |
| Withdrawn | 200 |
| DISMISSED | 189 |
| Rejected at Admission stage | 173 |
| Admitted/Allowed/Granted/Rule Absolute | 37 |
| DELAY CONDONATED/REJECTED. | 22 |
| PARTLY ALLOWED AND PARTLY DISMISSED | 10 |
Recent judgments
- ANGAD S/O SHIVAJI KHILLARE v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2025-02-06)
- RAJASHREE RAJESH PATIL AND ORS v. BHIMJI VANAJI GAVALI AND ANR — Bombay High Court (2024-12-10)
- RAJASHREE RAJESH PATIL AND ORS v. BHIMJI VANAJI GAVALI AND ANR — Bombay High Court (2024-12-10)
- RAMRAO GOVINDRAO DHAKANE v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2024-09-20)
- DIPALI W/O. VISHNU TAUR AND OTHERS v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2024-09-20)
- MOHSIN YUNUS SHAIKH @ PATEL v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2024-09-20)
- GAUTAM VALMIK JADHAV v. THE DISTRICT COLLECTOR AND OTHER — Bombay High Court (2024-09-20)
- PAVAN ISHWARLAL JAISWAL v. THE COMMISSIONER OF POLICE AND OTHER — Bombay High Court (2024-09-20)
- DEEPAK DATTATRAYA JAWALE v. THE STATE OF MAHARASHTRA — Bombay High Court (2024-09-20)
- GANESH S/O SADASHIV RAJGIRE v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2024-09-20)