VIBHA KANKANWADI

7,068 recorded High Court judgment(s) · 2017–2025

Courts

Bombay High Court

7068

Disposed off/Dismissed for default	2442
DISPOSED OFF	1807
APPLICATION ALLOWED	1044
Admitted/Allowed/Granted/Rule Absolute	644
Withdrawn	360
DISMISSED	298
DELAY CONDONATED/REJECTED.	106
Dismissed/Rule Discharged	94

KASHINATH SHIVAJI PAWAR v. MANGALABAI DNYANESHWAR POPALGHAT — Bombay High Court (2025-06-13)
SAMBHAJI VASUDEO PATIL AND OTHERS v. AYODHYABAI BHASKAR PATIL AND OTHERS — Bombay High Court (2025-06-13)
KASHINATH SHIVAJI PAWAR v. MANGALBAI DNYANESHWAR POPALGHAT AND ANOTHER — Bombay High Court (2025-06-13)
SAMBHAJI VASUDEO PATIL AND OTHERS v. AYODHYABAI BHASKAR PATIL AND OTHERS — Bombay High Court (2025-06-13)
KASHINATH SHIVAJI PAWAR v. MANGLABAI DNYNESHWAR POPALGHAT AND OTHERS — Bombay High Court (2025-06-13)
DADA TANGAJI WANI v. BHAGAJI TANGAJI WANI L.RS. KONDABAI AND OTHERS — Bombay High Court (2025-05-08)
GANGARAM MAROTI SUSTARPHOD DIED THR LRS BHAGIRATHIBAI AND ORS v. THE STATE OF MAHARASHTRA THROUGH DISTRICT COLLECTOR NANDED AND ORS — Bombay High Court (2025-05-08)
KARTHIK SHANKARAPPA NAIK v. NEHA KARTHIK NAIK AND ANR — Bombay High Court (2024-04-05)
GANGARAM MAROTI SUSTARPHOD (DIED) THR LRS. BHAGIRATHIBAI GANGARAM SUSTARPHOD AND OTHERS v. THE STATE OF MAHARASHTRA THROUGH DIST. COLLECTOR NANDED AND OTHERS — Bombay High Court (2024-04-02)
GANGARAM MAROTI v. THE STATE OF MAH AND ORS — Bombay High Court (2024-04-02)