VENUTHURUMALLI GOPALA KRISHNA RAO
3,122 recorded High Court judgment(s) · 2008–2026
Open in Lexace · Search this judge's casesCourts
| Andhra Pradesh High Court | 3122 |
Disposal nature
| DISMISSED | 669 |
| ALLOWED NO COSTS | 652 |
| DISMISSED AS NON PROSECUTION | 591 |
| PARTLY ALLOWED NO COSTS | 356 |
| DISPOSED OF NO COSTS | 235 |
| DISMISSED FOR DEFAULT | 169 |
| WITHDRAWN | 160 |
| DISMISSED AS ABATED | 102 |
Recent judgments
- Shaik Abdul Gafar, v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2026-05-07)
- ALASANDU RAVI AND 4 v. HIRANNAGARI MANJAMMA AND 3 — Andhra Pradesh High Court (2026-05-07)
- BALUSU PAVAN KUMAR v. NAGA HANUMAN FEEDS — Andhra Pradesh High Court (2026-05-07)
- P. MARY ANNAPOORNI @ A. ANNAPOORNI v. A. VIJAYA KUMAR — Andhra Pradesh High Court (2026-05-07)
- PILLI SURYANARAYANA v. MEDISETTI VIJAYALAKSHMI — Andhra Pradesh High Court (2026-05-06)
- K. Praveena, v. Kalla Chandramouli, — Andhra Pradesh High Court (2026-05-06)
- Darapu Yashodhamma v. Kottapalli Laxmana Murthy — Andhra Pradesh High Court (2026-05-06)
- MALLUPALLI GAJENDRANATH v. MALLUPALLI SANTHAKUMAR — Andhra Pradesh High Court (2026-05-06)
- CHERUKURU GOWRI @ POLLOLU GOWRI v. CHERUKURU SURESH — Andhra Pradesh High Court (2026-05-06)
- Cheekala Priya, v. Kunala Venkateswara Reddy, — Andhra Pradesh High Court (2026-05-06)
Lex