VENKATESWARLU NIMMAGADDA
19,668 recorded High Court judgment(s) · 2022–2026
Open in Lexace · Search this judge's casesCourts
| Andhra Pradesh High Court | 19668 |
Disposal nature
| DISPOSED OF NO COSTS | 9653 |
| CLOSED NO COSTS | 5246 |
| DISMISSED AS INFRUCTUOUS | 2652 |
| WITHDRAWN | 851 |
| ALLOWED NO COSTS | 585 |
| DISMISSED | 360 |
| DISMISSED AS NON PROSECUTION | 152 |
| DISMISSED FOR DEFAULT | 56 |
Recent judgments
- Nagireddy Rajesh, v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2026-05-07)
- Madala Guruvardhani, v. Kalluri Ragamma, — Andhra Pradesh High Court (2026-05-07)
- M. Sathya Narayana Reddy, v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2026-05-06)
- GURRAM SRINU v. THE STATE OF ANDHRA PRADESH — Andhra Pradesh High Court (2026-05-06)
- M VENKATA RAMANA v. THE STATE OF ANDHRA PRADESH — Andhra Pradesh High Court (2026-05-06)
- SRI DHARMA SHASTA CONTRACTORS v. SHASHI BHUSHAN KUMAR IAS — Andhra Pradesh High Court (2026-05-06)
- KUTI KUPPALA SRINIVASA RAO v. THE STATE OF ANDHRA PRADESH — Andhra Pradesh High Court (2026-05-06)
- SRI DHARMASHASTA CONTRACTORS v. SHASHI BHUSHAN KUMAR IAS — Andhra Pradesh High Court (2026-05-06)
- SRI VYASASRAMAM v. THE STATE OF ANDHRA PRADESH — Andhra Pradesh High Court (2026-05-06)
- MR.KODALI PITCHESWARA RAO v. sri — Andhra Pradesh High Court (2026-05-06)
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