VENKATESH NAIK T

1,377 recorded High Court judgment(s) · 2023–2026

Courts

Karnataka High Court

1377

ALLOWED	601
DISMISSED	413
Partly Allowed	208
DISPOSED	84
REJECTED	53
ALLOWED AND REMANDED	12
Dismissal for Non Compliance of Office Objections	2
Dismissed for Non-Prosecution	2

SHIVAKUMAR ALIAS SIDDAYYA v. THE STATE OF KARNATAKA — Karnataka High Court (2026-02-06)
SHAMIULLA v. THE STATE OF KARNATAKA — Karnataka High Court (2025-12-19)
JABIULLA v. THE STATE OF KARNATAKA — Karnataka High Court (2025-12-19)
SHAMIULLA v. THE STATE OF KARNATAKA — Karnataka High Court (2025-12-19)
SHAMIULLA v. THE STATE OF KARNATAKA — Karnataka High Court (2025-12-19)
SHAMIULLA v. THE STATE OF KARNATAKA — Karnataka High Court (2025-12-19)
SRI.R.RAMACHANDRA v. STATE OF KARNATAKA — Karnataka High Court (2025-11-21)
U. H. NIRANJAN v. STATE — Karnataka High Court (2025-11-19)
SRI JAARTHAB v. STATE OF KARNATAKA — Karnataka High Court (2025-11-19)
STATE BY POLICE SUB INSPECTOR v. KALACHARI — Karnataka High Court (2025-11-19)