VENKATA JYOTHIRMAI PRATAPA
14,339 recorded High Court judgment(s) · 2023–2026
Open in Lexace · Search this judge's casesCourts
| Andhra Pradesh High Court | 14339 |
Disposal nature
| DISPOSED OF NO COSTS | 6719 |
| DISMISSED AS INFRUCTUOUS | 1990 |
| ALLOWED NO COSTS | 1798 |
| DISMISSED | 1274 |
| WITHDRAWN | 1002 |
| DISMISSED AS NON PROSECUTION | 622 |
| DISMISSED NO COSTS | 454 |
| CLOSED NO COSTS | 224 |
Recent judgments
- The State of Andhra Pradesh, v. Majjari Velu Kondaiah, — Andhra Pradesh High Court (2026-05-07)
- The State of Andhra Pradesh v. PILLI PADMA — Andhra Pradesh High Court (2026-05-07)
- Mediboyina Tulasidas v. The State of Andhra Pradesh — Andhra Pradesh High Court (2026-05-07)
- Sherly Joy Justina alias Sharilla v. The State of Andhra Pradesh — Andhra Pradesh High Court (2026-05-07)
- Jeeva Venkata Ramana v. The State of Andhra Pradesh — Andhra Pradesh High Court (2026-05-07)
- Govindu Vasu v. The State of Andhra Pradesh — Andhra Pradesh High Court (2026-05-07)
- SMD Abrar v. The State of Andhra Pradesh — Andhra Pradesh High Court (2026-05-07)
- Galaba Sri Harsha Vardhan Alias Harsha v. The State of Andhra Pradesh — Andhra Pradesh High Court (2026-05-07)
- The State of Andhra Pradesh v. TANDURU MALLESWAR PARTHASARADHI REDDY — Andhra Pradesh High Court (2026-05-07)
- The State of Andhra Pradesh v. SUNKESULA SUMAN — Andhra Pradesh High Court (2026-05-07)
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