LexVEERENDRA SINGH SIRADHANA,SUNIL AMBWANI
1,234 recorded High Court judgment(s) · 2014–2015
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 1234 |
Disposal nature
| DISMISSED | 821 |
| DISPOSED OF | 368 |
| ALLOWED | 36 |
| (unspecified) | 4 |
| WITHDRAWN | 4 |
| PARTLY ALLOWED | 1 |
Recent judgments
- MAHENDRA SINGH AND ORS v. JDA AND ORS — Rajasthan High Court (2015-05-22)
- STATE OF RAJ AN DORS v. SHRI OM PRAKASH KAUSHIK — Rajasthan High Court (2015-05-19)
- STATE OF RAJ AND ORS v. DIGBAMAR SINGH — Rajasthan High Court (2015-05-19)
- STATE OF RAJ AND ORS v. SATISH CHAND SHARMA — Rajasthan High Court (2015-05-19)
- DR PRAGYA SINGH v. STATE MEDICAL AND HEALTHANR — Rajasthan High Court (2015-05-19)
- STATE OF RAJ AND ORS v. GOVIND PRASAD SHARMA — Rajasthan High Court (2015-05-19)
- STATE OF RAJ AND ORS v. BANNEY SINGH — Rajasthan High Court (2015-05-19)
- STATE OF RAJ AND ORS v. PRATAP SINGH — Rajasthan High Court (2015-05-19)
- STATE OF RAJ AND ORS v. KISHAN SINGH — Rajasthan High Court (2015-05-19)
- SHREE VEER TEJAJI v. STATE OF RAJ AND ORS — Rajasthan High Court (2015-05-18)