LexVEERENDRA SINGH SIRADHANA,NARENDRA KUMAR JAIN
69 recorded High Court judgment(s) · 2013–2013
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 69 |
Disposal nature
| DISPOSED OF | 44 |
| DISMISSED | 18 |
| ALLOWED | 7 |
Recent judgments
- KHUSHI RAM JAT AND ORS v. STATE OF RAJ EDUCATION DEPTT AND ORS — Rajasthan High Court (2013-06-17)
- SITARAM DHAKAD AND ORS v. STATE OF RAJ EDUCATION DEPTT AND ORS — Rajasthan High Court (2013-06-17)
- MANISH KUMAR SHARMA AND ORS v. STATE OF RAJ EDUCATION DEPTT AND ORS — Rajasthan High Court (2013-06-17)
- HITESH KUMAR JANGID v. STATE HOME DEPARTMENTORS — Rajasthan High Court (2013-06-17)
- RAM NIWAS RAIGAR AND ORS v. STATE OF RAJ EDUCATION DEPTT AND ORS — Rajasthan High Court (2013-06-17)
- SUMAN DEVI AND ORS v. STATE OF RAJ EDUCATION DEPTT AND ORS — Rajasthan High Court (2013-06-17)
- MADHVI SHARMA AND ORS v. STATE OF RAJ EDUCATION DEPTT AND ORS — Rajasthan High Court (2013-06-17)
- SMT GEETA SAINI AND ORS v. STATE EDUCATION DEPARTMENTORS — Rajasthan High Court (2013-06-17)
- VINOD KUMAR SAINI AND ORS v. STATE OF RAJ EDUCATION DEPTT AND ORS — Rajasthan High Court (2013-06-17)
- VISHVANATH SHARMA AND ORS v. STATE EDUCATION DEPARTMENTORS — Rajasthan High Court (2013-06-17)