LexVEERENDRA SINGH SIRADHANA
4,714 recorded High Court judgment(s) · 2010–2024
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 4714 |
Disposal nature
| DISPOSED OF | 3108 |
| DISMISSED | 1227 |
| ALLOWED | 316 |
| WITHDRAWN | 31 |
| PEREMPTORY | 12 |
| PARTLY ALLOWED | 10 |
| TRANSFERRED | 6 |
| INTERM ORDER | 3 |
Recent judgments
- NARESH KUMAR S/O BHANWAR LAL v. STATE OF RAJASTHAN — Rajasthan High Court (2024-11-27)
- SHABANA ANSARI D/O ABDUL VAHID v. STATE OF RAJASTHAN MEDICAL AND HEALTH DEPARTMENT — Rajasthan High Court (2024-07-16)
- RANJEET SINGH S/O SHRI BHURA SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2023-01-30)
- RAMU S/O JAGANNATH v. BANSHI (DECEASED) S/O LAXMAN — Rajasthan High Court (2023-01-24)
- SMT. MAGAN DEVI W/O SHRI P.R. MEENA v. RAJASTHAN STATE POLLUTION CONTROL BOARD — Rajasthan High Court (2022-03-23)
- ANITA SHARMA DAUGHTER OF SHRI RAMAVTAR SHARMA, WIFE OF SHRI NARESH KUMAR v. THE STATE OF RAJASTHAN THROUGH ITS PRINCIPAL SECRETARY, MEDICAL AND HEALTH SERVICES — Rajasthan High Court (2022-02-10)
- DURGA KUMARI D/O BHAIRU LAL v. STATE OF RAJASTHAN THROUGH PRINCIPAL SECRETARY, MEDICAL AND HEALTH DEPARTMENT — Rajasthan High Court (2022-02-10)
- KRISHANA JATAV W/O SHRI RAJENDRA SINGH v. STATE OF RAJASTHAN THROUGH ITS PRINCIPAL SECRETARY, EDUCATION DEPARTMENT — Rajasthan High Court (2021-07-28)
- TRILOK CHAND GURJAR (LAB TECHNICIAN) S/O BHAGCHAND GURJAR v. THE STATE OF RAJASTHAN THROUGH PRINCIPAL SECRETARY, MEDICAL AND HEALTH DEPARTMENT — Rajasthan High Court (2021-07-28)
- PHOOL SUMITRA WIFE OF SHRI AJAYAB SINGH v. STATE OF RAJASTHAN THROUGH PRINCIPAL SECRETARY, MEDICAL AND HEALTH DEPARTMENT — Rajasthan High Court (2021-07-27)