VEERENDRA SINGH SIRADHANA,AJAY RASTOGI

341 recorded High Court judgment(s) · 2013–2015

Courts

Disposal nature

Recent judgments

• MAHAVEER v. STATE OF RAJASTHAN THROUGH PP. — Rajasthan High Court (2015-07-27)
• JASSA RAM CHOUDHARY AND ANR v. U O I AND ORS — Rajasthan High Court (2015-02-02)
• JASSA RAM CHOUDHARY AND ANR v. U O I AND ORS — Rajasthan High Court (2015-02-02)
• ASRU KHAN v. R S R T C AND ANR — Rajasthan High Court (2014-12-15)
• KASHI RAM v. DIRECTOR ANIMAL HUSBANDRY ORS — Rajasthan High Court (2014-12-12)
• BHERU and ANR v. MANGI LAL and ORS. — Rajasthan High Court (2014-12-12)
• KUNWAR PAL MEENA v. STATE PANCHAYATI RAJ DEP ORS — Rajasthan High Court (2014-12-02)
• VARUN PAREEK AND ORS v. STATE PANCHAYATI RAJ DEP ANR — Rajasthan High Court (2014-12-02)
• GIRDHARI LAL HARIJAN ORS v. STATE PANCHAYATI RAJ DEP ANR — Rajasthan High Court (2014-12-02)
• SURESH CHANDELIYA v. STATE PANCHAYATI RAJ DEP ANR — Rajasthan High Court (2014-12-02)