VEENA BIRBAL

447 recorded High Court judgment(s) · 2006–2017

Courts

Disposal nature

Recent judgments

• KING KAKAR v. TRILOK CHAND GULATI & ANR — Delhi High Court (2017-04-20)
• STATE (THR. CBI) v. SAHIB SINGH — Delhi High Court (2017-04-18)
• HARDAYAL SINGH v. STATE — Delhi High Court (2016-09-19)
• KASIM v. STATE — Delhi High Court (2016-03-30)
• NAGENDER NATH TIWARI v. STATE THR.CBI — Delhi High Court (2015-05-14)
• ORIENTAL INSURANCE CO LTD v. ZARINA KHATOON & ORS — Delhi High Court (2015-04-22)
• SHIKHA MATHUR v. ANIL BAHADUR MATHUR & ANR. — Delhi High Court (2015-01-07)
• HASEENA BEGUM & ORS v. QURESHA BEGUM — Delhi High Court (2014-12-16)
• ABDUL AHMID v. QURESHIA BEGAM — Delhi High Court (2014-07-31)
• KAVITA KANWAR v. STATE (N.C.T.,DELHI) &ORS. — Delhi High Court (2014-06-27)