VED PRAKASH VAISH,PRADEEP KUMAR SINGH BAGHEL

139 recorded High Court judgment(s) · 2018–2018

Courts

Allahabad High Court

139

Disposed off/Decided on merits	82
Dismiss other than merit(DD/Non Prosec./Abated)	36
Dismissed on merits	21

BHOORA v. State of U.P. AND 7 OTHERS — Allahabad High Court (2018-10-27)
GAURAV KUMAR v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2018-10-27)
DHEERAJ SINGH v. State of U.P. AND 5 OTHERS — Allahabad High Court (2018-10-27)
ALL INDIA SMALL AND MEDIUM NEWS PAPERS FEDERATION AND ANOTHER v. UNION OF INDIA AND 2 OTHERS — Allahabad High Court (2018-10-27)
ALL INDIA SMALL AND MEDIUM NEWS PAPERS FEDERATION AND ANOTHER v. UNION OF INDIA AND 2 OTHERS — Allahabad High Court (2018-10-27)
ALL INDIA SMALL AND MEDIUM NEWS PAPERS FEDERATION AND ANOTHER v. UNION OF INDIA AND 2 OTHERS — Allahabad High Court (2018-10-27)
Shivpujan v. State of U.P. and 6 ors — Allahabad High Court (2018-10-27)
M/S SATISH KUMAR LALIT KUMAR CITY BOOKING AGENCY AND 2 OTHERS v. UNION OF INDIA AND 4 OTHERS — Allahabad High Court (2018-10-27)
ALL INDIA SMALL AND MEDIUM NEWS PAPER FEDERATION AND ANOTHER v. UNION OF INDIA AND 2 OTHERS — Allahabad High Court (2018-10-27)
MAHENDRA KUMAR v. State of U.P. AND 13 OTHERS — Allahabad High Court (2018-10-27)