VED PRAKASH VAISH,MANOJ MISRA

208 recorded High Court judgment(s) · 2018–2018

Courts

Allahabad High Court

208

Dismiss other than merit(DD/Non Prosec./Abated)	110
Dismissed on merits	39
Disposed off/Decided on merits	38
Allowed/Partly Allowed on merits	21

UNION OF INDIA THRU.G.M. N.E.RAILWAY GORAKHPUR AND OTHERS v. RAYEES-UL-HAQUE AND ANOTHER — Allahabad High Court (2018-11-16)
JAI PRAKASH v. GEN. MANAGER ZONAL OFFICE and OTHERS — Allahabad High Court (2018-10-12)
PANKAJ RAO AND OTHERS v. STATE OF U.P. THRU DEPTT. OF ENERGY GOVT. OF U.P. and ORS. — Allahabad High Court (2018-10-12)
DEVESH KUMAR DWIVEDI v. HIGH COURT OF JUDICATURE AT ALLAHABAD AND 2 ORS. — Allahabad High Court (2018-10-12)
RAKESH KUMAR PAL v. ASSISTANT GENERAL MANAGER IR UBI AND OTHERS — Allahabad High Court (2018-10-12)
THE STATE OF U.P. THRU SECY. IRRIGATION DEPTT. v. JAGDISH NARAIN SHARMA and ANOTHER — Allahabad High Court (2018-09-28)
BANSH GOPAL MISHRA v. STATE OF U.P. AND OTHERS — Allahabad High Court (2018-09-28)
DR. RAJ KISHORE v. STATE OF U.P. AND OTHERS — Allahabad High Court (2018-09-28)
HARI OM RASTOGI v. STATE OF U.P. AND OTHERS — Allahabad High Court (2018-09-28)
SHAFIULLAH KHAN v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-09-26)