VED PRAKASH VAISH

435 recorded High Court judgment(s) · 2018–2019

Courts

Allahabad High Court

435

Dismiss other than merit(DD/Non Prosec./Abated)	300
Disposed off/Decided on merits	90
Dismissed on merits	32
Allowed/Partly Allowed on merits	7
(unspecified)	4
Reference Disposed off	2

NAFIS AHMAD v. ABDUL QADUS — Allahabad High Court (2019-03-01)
ASHOK KUMAR v. State of U.P. AND ANOTHER — Allahabad High Court (2019-02-28)
MAHAIM MITTAL v. State of U.P. AND ANOTHER — Allahabad High Court (2019-02-28)
MAHAIM MITTAL v. State of U.P. AND ANOTHER — Allahabad High Court (2019-02-28)
MAHAIM MITTAL v. State of U.P. AND ANOTHER — Allahabad High Court (2019-02-28)
MAHAIM MITTAL v. State of U.P. AND ANOTHER — Allahabad High Court (2019-02-28)
LALLAN RAI and OTHERS v. STATE OF U.P. and OTHERS — Allahabad High Court (2019-02-14)
STATE OF U.P. v. R. NATH — Allahabad High Court (2019-02-13)
RAMESHWAR DAYAL v. RAJEEV GUPTA AND STATE OF U.P. — Allahabad High Court (2019-02-13)
UDAY CHANDRA v. STATE OF U.P. and ANOTHER — Allahabad High Court (2019-02-13)