VANI RANJAN AGRAWAL

112 recorded High Court judgment(s) · 2025–2026

Courts

Disposal nature

Recent judgments

• SHRI JI SEEDS v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-13)
• LAV-KUSH AND OTHERS v. STATE OF U.P. — Allahabad High Court (2026-05-12)
• HARNAM SINGH AND ORS. v. STATE — Allahabad High Court (2026-05-11)
• RAM KISHAN v. STATE OF U.P. — Allahabad High Court (2026-05-07)
• MANGAL v. STATE OF U.P. — Allahabad High Court (2026-05-07)
• VISHAL KUMAR v. STATE OF U.P. — Allahabad High Court (2026-05-07)
• RAM MOORAT AND OTHERS v. STATE OF U.P. — Allahabad High Court (2026-05-07)
• DOLI v. STATE OF U.P. — Allahabad High Court (2026-05-07)
• DINA NATH AND OTHERS v. STATE — Allahabad High Court (2026-05-07)
• SATISH AND ANR. v. STATE OF U.P. — Allahabad High Court (2026-05-05)