VALMIKI MENEZES

928 recorded High Court judgment(s) · 2023–2025

Courts

Disposal nature

Recent judgments

• PEREIRA HOLDINGS PVT. LTD., REP. BY AUTH. DIRECTOR AND CEO ALLEN MACHADO AND ANR v. DEVON REAL ESTATE AND CONSTRUCTION PVT. LTD., REP. BY ITS DIRECTOR, JUSTININHO DCOSTA — Bombay High Court (2025-10-17)
• VPK URBAN MULTIPURPOSE CO OPERATIVE SOCIETY LTD THR ITS AUTHORIZED REP PRABHAKAR RAMA GAUDE v. NASIR ABDUL KARIM KHAN — Bombay High Court (2025-10-16)
• SAHED KHAN, PRESENTLY LODGED IN MODERN CENTRAL JAIL COLAVALE v. THE STATE OF GOA, THR. THE PUBLIC PROSECUTOR AND ANR — Bombay High Court (2025-10-16)
• VENKATESH PRABHU MONI v. THE COLLECTOR OF NORTH GOA REVENUE BRANCH AND 35 ORS — Bombay High Court (2025-10-16)
• STATE OF GOA, THR. ITS SECRETARY (MINES) v. VISHAL VINAYAK BANDEKAR AND 2 ORS — Bombay High Court (2025-10-16)
• VENKATESH PRABHU MONI v. THE COLLECTOR OF NORTH GOA REVENUE BRANCH AND 35 ORS — Bombay High Court (2025-10-16)
• STATE OF GOA, THR. ITS SECRETARY (MINES) v. VISHAL VINAYAK BANDEKAR AND 2 ORS — Bombay High Court (2025-10-16)
• MRS. CHRISTIE CARMEN DE CRUZ v. MR. MARIAN DIAS, — Bombay High Court (2025-10-16)
• AIHAANA ACHARIYA SHARMA v. M/S. MANIYARI HOTELS PVT. LTD., THR. ITS DIRECTOR DEEPAK GOVINDRAM METHA AND 2 ORS — Bombay High Court (2025-10-15)
• KAL EL HOTELS AND RESORTS LLP THR ITS AUTHORIZED REP SUDHA SHRINIWAS v. TABEER HOSPITALITY PVT LTD AND ANR — Bombay High Court (2025-10-15)