VALMIKI J. MEHTA

6,241 recorded High Court judgment(s) · 2008–2024

Courts

Disposal nature

Recent judgments

• UMESH KAUSHIK v. INDIAN BANK — Delhi High Court (2024-12-16)
• NARESH KUMAR TREHAN v. UNIVERSITY OF DELHI AND ORS — Delhi High Court (2024-07-01)
• COMMISSIONER OF INCOME TAX v. ISCON GLOBAL PVT LTD — Delhi High Court (2020-03-12)
• COMMISSIONER OF INCOME TAX v. ISCON GLOBAL PVT LTD — Delhi High Court (2020-03-12)
• SAGAR NEEL DUTTA v. QUALITY COUNCIL OF INDIA — Delhi High Court (2020-02-17)
• BRISTOL-MYERS SQUIBB COMPANY & ORS v. MR M ADINARAYAN & ANR — Delhi High Court (2020-02-13)
• K C SHARMA ( SINCE DECEASED) THR LRS v. HIMANSHU SIKKA & ANR — Delhi High Court (2019-11-28)
• PATNAM AZEEZ v. MEDICAL COUNCIL OF INDIA AND ANR. — Delhi High Court (2019-10-31)
• VEENA RANI v. JITENDER SINGH BHATIA & ANR — Delhi High Court (2019-10-16)
• ORIENTAL INSURANCE CO. LTD. v. NAVEEN GOYAL — Delhi High Court (2019-09-26)