VAKITI RAMAKRISHNA REDDY
286 recorded High Court judgment(s) · 2025–2026
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 286 |
Disposal nature
| DISMISSED AS INFRUCTUOUS | 139 |
| DISPOSED OF NO COSTS | 44 |
| ALLOWED NO COSTS | 35 |
| DISMISSED AS NON PROSECUTION | 22 |
| CLOSED NO COSTS | 14 |
| WITHDRAWN | 14 |
| DISMISSED | 13 |
| DISMISSED FOR DEFAULT | 3 |
Recent judgments
- Gaddam Lakshmi Prasanna v. The State of Telangana — Telangana High Court (2026-05-29)
- Tharapareddy Bhaskar Manikumar v. The State of Telangana, — Telangana High Court (2026-05-29)
- Pabba Swapna@Dondigala Swapna v. The State of Telangana, — Telangana High Court (2026-05-29)
- Dupati Nagaraju v. The State of Telangana, — Telangana High Court (2026-05-29)
- Katta Vamsi Krishna, v. The State of Telangana, — Telangana High Court (2026-05-29)
- Lingala Sri Sri v. The State of Telangana, — Telangana High Court (2026-05-29)
- Dr. Shiva Kumar Sangarappan @ S. Sivakumar, v. State of Telangana — Telangana High Court (2026-05-29)
- Patibandla Pardhasaradhi Chowdari v. The State of Telangana — Telangana High Court (2026-05-29)
- Havvanwar Manik, v. State of Telangana — Telangana High Court (2026-05-29)
- Kandi Ravinder Reddy, v. The State of Telangana — Telangana High Court (2026-05-29)
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