LexVAIBHAVI D. NANAVATI
2,055 recorded High Court judgment(s) · 2020–2026
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| Gujarat High Court | 2055 |
Disposal nature
| 27-WITHDRAWN @ ADM.STAGE | 538 |
| 56-DISPOSED AT ADMISSION STAGE | 384 |
| 35-ANY OTHER MODE @ ADM.STAGE | 340 |
| 38-RULE ABSOLUTE/ALLOWED @ FH | 250 |
| 53-ALLOWED / GRANTED @ ADM.STAGE | 160 |
| 58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH | 106 |
| 40-WITHDRAWN @ FH | 86 |
| 46-ANY OTHER MODE @ FH | 32 |
Recent judgments
- SAHIL SUSHEEL JAT v. STATE OF GUJARAT — Gujarat High Court (2026-06-03)
- SHIVA @ SHIVO @ SULTAN HIRABHAI SHRIVASTAV v. STATE OF GUJARAT — Gujarat High Court (2026-06-03)
- KANUBHAI POPATBHAI MASANI v. STATE OF GUJARAT — Gujarat High Court (2026-05-08)
- ARANAMKATTE MADHAVAN RAJAN v. STATE OF GUJARAT — Gujarat High Court (2026-05-05)
- MUKESHCHANDRA NARBHERAM CHADARWALA v. STATE OF GUJARAT — Gujarat High Court (2026-04-06)
- MUKESHCHANDRA NARBHERAM CHADARWALA v. STATE OF GUJARAT — Gujarat High Court (2026-04-06)
- ARJANBHAI NANJIBHAI VIRANI (PATEL) v. STATE OF GUJARAT — Gujarat High Court (2026-03-12)
- THAKOR BHIKHAJI DHULAJI v. STATE OF GUJARAT — Gujarat High Court (2026-02-24)
- CHAUDHRY PARTH NATUBHAI v. STATE OF GUJARAT — Gujarat High Court (2026-02-13)
- MUKESH DALPATBHAI PARMAR v. STATE OF GUJARAT — Gujarat High Court (2026-02-10)