VACATION SR.SINGLE BENCH

45 recorded High Court judgment(s) · 2008–2016

Courts

Disposal nature

Recent judgments

• KAILASH & ORS. v. NEW DELHI MUNICIPAL COUNCIL AND ANR. — Delhi High Court (2016-09-20)
• SATYAVEER SINGH v. STATE — Delhi High Court (2011-12-30)
• INDERJIT v. THE STATE NCT OF DELHI — Delhi High Court (2011-12-30)
• ANIL KUMAR v. STATE NCT OF DELHI — Delhi High Court (2011-12-30)
• BRIJESH v. STATE GOVT OF NCT OF DELHI — Delhi High Court (2011-12-30)
• M/S 3RD DIMENSION ARCHIECTURE PVT LTD & ANR v. STATE & ANR — Delhi High Court (2011-12-28)
• SOURAV BANSAL v. STATE GOVT. OF NCT OF DELHI — Delhi High Court (2011-12-28)
• GAURAV BANSAL v. STATE GOVT. OF NCT OF DELHI — Delhi High Court (2011-12-28)
• TARUNA DHANDA v. STATE NCT OF DELHI — Delhi High Court (2011-12-28)
• MAHESH KUMAR BANSAL v. STATE GOVT. OF NCT OF DELHI — Delhi High Court (2011-12-28)